CLCON/284/2017
2021 Latest Caselaw 3236 UK

 IN THE HIGH COURT OF UTTARAKHAND
                        AT NAINITAL
         ON THE 23RD DAY OF AUGUST, 2021
                            BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 284 of 2017

BETWEEN:

Bahadur Singh Bisht.                                  ...Petitioner
        (By Mr. Harendra Belwal, Advocate)

AND:
Shri R.K. Mahajan & another.                       ...Respondents
        (By Mr. H.M. Raturi, Deputy Advocate General with Mr.
        J.S.   Bisht,   Standing   Counsel   for    the   State   of
        Uttarakhand)


                          JUDGMENT

Learned counsel for the petitioner submits that the order passed by Writ Court has been complied with and petitioner has been appointed as Forest Guard.

2. In view of the statement so made by learned counsel for the petitioner, the Contempt Petition is closed.

3. Contempt notices issued to the respondents are hereby discharged.

(MANOJ KUMAR TIWARI, J.) Arpan