CLCON/306/2017
2021 Latest Caselaw 3215 UK

                Office Notes,
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      Date                                     COURT'S OR JUDGES'S ORDERS
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                                  CLCON No. 306 of 2017
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Niranjan Bhatt, Advocate for the petitioners.

Mr. J.S. Bisht, Standing Counsel for opposite parties.

Learned Standing Counsel appearing for opposite parties has apprised the Court that State Government has filed S.L.P. against the judgment rendered by Writ Court, as affirmed in Appeal.

List this matter in the last week of September, 2021.

(Manoj Kumar Tiwari, J.) 21.08.2021 Navin