CLCON/330/2017
2021 Latest Caselaw 3214 UK

 IN THE HIGH COURT OF UTTARAKHAND
                         AT NAINITAL
          ON THE 21ST DAY OF AUGUST, 2021
                                BEFORE:
        HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


           Contempt Petition No. 330 of 2017


BETWEEN:

Jasram Singh & others.                              ....Petitioners
         (By Mr. M.C. Kandpal, Senior Advocate, assisted by Mr. Chitrarth
         Kandpal, Advocate)



AND:

Vibhav Puri Das & others.                              ....Respondents
         (By Mr. V.K. Kapruwan, Advocate for respondent no. 2)




                              JUDGMENT

Mr. M.C. Kandpal, learned Senior Counsel appearing for the petitioners submits that the order passed by Writ Court has been complied with.

2. Mr. V.K. Kapruwan, learned counsel appearing for the respondent no. 2 also makes similar statement.

3. In view of consensus between learned counsels for the parties, Contempt Petition is closed.

(MANOJ KUMAR TIWARI, J.) Navin