WPCRL/1058/2021
2021 Latest Caselaw 3154 UK

       IN THE HIGH COURT OF UTTARAKHAND
                    AT NAINITAL

  THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                                  AND
              THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


           WRIT PETITION (CRIMINAL) NO. 1058 of 2021

                           17th August, 2021

Between:

Daulat Singh Kunvar                                ...... Petitioner

and

State of Uttarakhand & others                      ...... Respondents



Counsel for the petitioner  :     Mr. Anil Anthwal, learned counsel
Counsel for the respondents :     Mr.   J.S.   Virk,   learned   Deputy
                                  Advocate General



The Court made the following:

JUDGMENT:    (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



           Having argued the case at some length, the

learned counsel for the petitioner seeks the liberty to

withdraw this writ petition.

           Therefore, the writ petition is, hereby, dismissed

as withdrawn.



                        _______________________________
                            RAGHVENDRA SINGH CHAUHAN, C.J.


                                         _________________
                                              ALOK KUMAR VERMA, J.

Dt: 17th August, 2021 Negi