WPMS/792/2012
2021 Latest Caselaw 3114 UK

Citation : 2021 Latest Caselaw 3114 UK
Judgement Date : 16 August, 2021

Uttarakhand High Court

WPMS/792/2012 on 16 August, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
         ON THE 16TH DAY OF AUGUST, 2021
                             BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        WRIT PETITION (M/S) No. 792 of 2012

BETWEEN:

Vinod Kumar Upreti.                                 ...Petitioner
        (There is no representation for the petitioner)

AND:
State of Uttarakhand & another.                 ...Respondents
        (By Mr. N.S. Pundir, Deputy Advocate General for the
        State of Uttarakhand)


                          JUDGMENT

There is no representation for the petitioner.

2. The writ petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Arpan

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