WPMS/680/2012
2021 Latest Caselaw 3113 UK

Citation : 2021 Latest Caselaw 3113 UK
Judgement Date : 16 August, 2021

Uttarakhand High Court

WPMS/680/2012 on 16 August, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
         ON THE 16TH DAY OF AUGUST, 2021
                             BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        WRIT PETITION (M/S) No. 680 of 2012

BETWEEN:

Bhopal Ram.                                         ...Petitioner
        (There is no representation for the petitioner)

AND:
Smt. Kavita Arya.                                 ...Respondent
        (By Mr. Rakesh Negi, Advocate, holding brief of Mr.
        Dinesh Chauhan, Advocate)


                          JUDGMENT

There is no representation for the petitioner.

2. The writ petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Arpan

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