CLCON/183/2015
2021 Latest Caselaw 3050 UK

Citation : 2021 Latest Caselaw 3050 UK
Judgement Date : 12 August, 2021

Uttarakhand High Court

CLCON/183/2015 on 12 August, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
         ON THE 12TH DAY OF AUGUST, 2021
                             BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 183 of 2015

BETWEEN:

Baldev Singh Gosain.                                ...Petitioner
        (There is no representation for the petitioner)

AND:
Purshottam Singh & others.                      ...Respondents
        (By Mr. Vinay Kumar, Advocate)


                          JUDGMENT

There is no representation for the petitioner.

2. The contempt petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Arpan

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