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WPCRL/835/2021
2021 Latest Caselaw 3041 UK

Citation : 2021 Latest Caselaw 3041 UK
Judgement Date : 12 August, 2021

Uttarakhand High Court
WPCRL/835/2021 on 12 August, 2021
WPCRL No.835 of 2021
Hon'ble Ravindra Maithani, J.

Mr. Rakesh Thapliyal, Senior Advocate assisted by Mr. Pankaj Chaturvedi, Advocate for the petitioners.

Mr. Lalit Miglani, A.G.A. with Ms. Lata Negi, Brief Holder for the State/respondent nos.1 and 2.

Mr. Arvind Vashistha, Senior Advocate assisted by Mr. Kaushal Pandey, Advocate for respondent nos.3 and 4.

Arguments heard.

Judgment reserved.

(Ravindra Maithani, J.) 12.08.2021 Sanjay

 
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