WPMS/2202/2020
2021 Latest Caselaw 3003 UK

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                                     WPMS No.2202 of 2020
                                     Hon'ble Sharad Kumar Sharma, J.

(Via video conferencing). Mr. Tapan Singh, Advocate, for the petitioner.

Mr. M.S. Bisht, Brief Holder, for the State of Uttarakhand.

Learned Standing Counsel is requested to supply the hard copy of the judgment, which he wants to refer for the purposes of deciding the present writ petition.

Put up this writ petition on 12.08.2021.

(Sharad Kumar Sharma, J.) 11.08.2021

NR/