CLCON/316/2014
2021 Latest Caselaw 3001 UK

Citation : 2021 Latest Caselaw 3001 UK
Judgement Date : 11 August, 2021

Uttarakhand High Court

CLCON/316/2014 on 11 August, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
         ON THE 11TH DAY OF AUGUST, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 316 of 2014

BETWEEN:

Sri Chandra Pal Singh.                        ..........Petitioner
        (By Mr. Siddhartha Singh, Advocate)

AND:
Sri Satya Pal Singh
and others.                                   ......Respondents
        (There is no representation for the respondents)


                         JUDGMENT

Learned counsel for the parties agreed that, in view of the judgment of even date rendered in Writ Petition (M/S) No. 1647 of 2008, this Contempt Petition has become infructuous.

2. Accordingly, the Contempt Petition is closed.

3. Contempt notices issued to the respondents are hereby discharged.

(MANOJ KUMAR TIWARI, J.) Arpan

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