SPA/102/2021
2021 Latest Caselaw 2949 UK

       IN THE HIGH COURT OF UTTARAKHAND
                           AT NAINITAL
      THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH
                           CHAUHAN

                                   AND

            THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


                   SPECIAL APPEAL No. 102 OF 2021

                         9TH AUGUST, 2021


     Between:

     Manoj Kumar                                        ...Appellant.


     and


     State of Uttarakhand and others.                ...Respondents


     Counsel for the appellant:            Mr. Sandeep       Kothari,
                                           Advocate.

     Counsel for the respondents           :Mr. Anil Kumar Bisht,
                                           learned Additional Chief
                                           Standing Counsel for
                                           the       State       of
                                           Uttarakhand.



     The Court made the following:

JUDGMENT : (per Hon'ble the Chief Justice Sri Raghvendra Singh Chauhan)

           Mr. Sandeep Kothari, the learned counsel for the

appellant, informs this Court that this Appeal has

become infructuous.


2.         Therefore,     it    is,       hereby,   dismissed       as

infructuous.




                                      1
 3.             In sequel thereto, pending application, if any,

also stands disposed of.


4.             No order as to costs.



                       _____________________________
                       RAGHVENDRA SINGH CHAUHAN, C.J.


                                           ___________________
                                           ALOK KUMAR VERMA, J.

Dt: 9th August, 2021 Rathour