Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

SPA/251/2021
2021 Latest Caselaw 2947 UK

Citation : 2021 Latest Caselaw 2947 UK
Judgement Date : 9 August, 2021

Uttarakhand High Court
SPA/251/2021 on 9 August, 2021
       IN THE HIGH COURT OF UTTARAKHAND
                    AT NAINITAL

  THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                                  AND
              THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


                   SPECIAL APPEAL NO. 251 of 2021

                              9th August, 2021

Between:

Rajvendra Singh Chauhan & another                   ...... Appellants

and

Union Bank of India & another                       ...... Respondents



Counsel for the petitioners     : Mr. Atul Kumar Bansal, learned counsel

Counsel for the respondents     : Ms. Prabha Naithani, learned counsel



The Court made the following:

JUDGMENT:     (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



            Having argued the case at some length, the

learned counsel for the appellants seeks the liberty to

withdraw the special appeal.

            Therefore, the special appeal is, hereby, dismissed

as withdrawn.


                        _______________________________
                              RAGHVENDRA SINGH CHAUHAN, C.J.


                                          _________________
                                               ALOK KUMAR VERMA, J.

Dt: 9th August, 2021 Negi

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter