Citation : 2021 Latest Caselaw 2946 UK
Judgement Date : 9 August, 2021
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
CLCON No. 255 of 2021
Hon'ble Manoj Kumar Tiwari, J.
Mr. M.S. Rawat, Advocate for the petitioner.
Mr. J.S. Bisht, Standing Counsel for the State of Uttarakhand.
Heard learned counsel for the parties.
Learned Standing Counsel has apprised the Court that S.L.P. filed by the State against the judgment rendered by learned Single Judge, as affirmed by the Division Bench of this Court, has been dismissed. On his request, list this matter in the last week of September, 2021.
(Manoj Kumar Tiwari, J.) 09.08.2021 Arpan
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