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WPMS/2375/2011
2021 Latest Caselaw 2933 UK

Citation : 2021 Latest Caselaw 2933 UK
Judgement Date : 9 August, 2021

Uttarakhand High Court
WPMS/2375/2011 on 9 August, 2021
 IN THE HIGH COURT OF UTTARAKHAND
                       AT NAINITAL
           ON THE 9TH DAY OF AUGUST, 2021
                             BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
        WRIT PETITION (M/S) NO. 2375 OF 2011
BETWEEN:

Harswaroop                                   ... Petitioner
         (There is no representation for the petitioner)

AND:
Man Singh & another                          ... Respondents
         (There is no representation for the respondents)

                           JUDGMENT

1. Case called out.

2. None present for the parties.

3. Accordingly, the writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated.

(MANOJ KUMAR TIWARI, J.) Aswal

 
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