AO/140/2021
2021 Latest Caselaw 2894 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                           COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      05.08.2021                        A.O. No. 140 of 2021

                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. Raman Kumar Shah, learned counsel for the appellant.

Ms. Menka Tripathi, learned counsel for respondent No. 1.

Mr. Piyush Garg, learned counsel for respondent No. 2.

Mr. V.K. Kapruwan, learned counsel for respondent No. 5.

For the reasons stated, this Court

does not find any merit in the present

appeal. Therefore, it is hereby dismissed.

Detailed judgment to follow.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 05.08.2021 05.08.2021 Negi