CLCON/233/2021
2021 Latest Caselaw 2886 UK

                Office Notes,
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                                  CLCON No. 233 of 2021
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. B.S. Negi, learned counsel for the petitioner.

Mr. Rakesh Thapliyal, Senior Advocate assisted by Mr. Lalit Sharma, learned counsel for the opposite parties.

At the request of learned counsel for the opposite parties, list this matter on 09.09.2021.

In the event, judgment rendered in WPSS No. 2814 of 2017 is not complied with, then opposite party no. 1 shall appear in person before this Court.

Let certified copy of this order be supplied to the parties within 24 hours.

(Manoj Kumar Tiwari, J.) 05.08.2021 Aswal