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AO/395/2015
2021 Latest Caselaw 2850 UK

Citation : 2021 Latest Caselaw 2850 UK
Judgement Date : 4 August, 2021

Uttarakhand High Court
AO/395/2015 on 4 August, 2021
                     Office Notes, reports,
SL.                 orders or proceedings or
          Date                                                COURT'S OR JUDGES'S ORDERS
No                 directions and Registrar's
                     order with Signatures


      04.08.2021
                                                AO No. 395 of 2015
                                                Hon'ble Sharad Kumar Sharma, J.

(Through Hybrid Mode) Mr. P.C. Maulekhi, Advocate, for the appellant.

Mr. M.C. Kandpal, Senior Advocate, for the respondents.

The learned counsel for the appellant wants to place reliance upon certain judgments in support his contention, that the cause of the death of the employee was not during the course of the employment.

The prayer is accepted.

He is requested to supply the hard copy of the same to the Court within 48 hours' time.

Put up this Appeal from Order under the same head on 06.08.2021.

(Sharad Kumar Sharma, J.) 04.08.2021 Mahinder/

 
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