CRLR/179/2021
2021 Latest Caselaw 2830 UK

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                                  CRLR No.179 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Aditya Pratap Singh, learned counsel for the revisionist.

Ms. Sonika Khulbe, learned B.H. for the State.

Heard.

This criminal revision is preferred against the judgment and order dated 14.06.2021, passed by Special Judge, POCSO, Dehradun in criminal appeal no.47 of 2021, "State Vs. Lucky Chauhan and others".

Admit.

Summon the LCR.

List the matter on 27.08.2021. In the meantime, State may file objections.

(R.C. Khulbe, J.) 03.08.2021 Sukhbant