CRLA/221/2014
2021 Latest Caselaw 2829 UK

                      Office Notes,
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SL.                 proceedings or
         Date                                          COURT'S OR JUDGES'S ORDERS
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      03.08.2021                        CRLA No. 221 of 2014

                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. P.C. Petshali and Ms. Gaura Devi Dev, learned counsel for the appellant.

Mr. J.S. Virk, learned Deputy Advocate General with Mr. Pradeep Kumar Joshi and Mr. Rohit Dhyani, learned Brief Holders for the State.

Arguments heard.

Judgment reserved.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 03.08.2021 03.08.2021 Negi