CRLR/181/2021
2021 Latest Caselaw 2828 UK

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                                  CRLR No. 181 of 2021

                                  Hon'ble R.C. Khulbe, J.

Mr. Ravindra Pal Singh, learned counsel for the revisionist.

Mr. Siddhartha Bisht, learned Brief Holder for the State.

This criminal revision is preferred against the judgment and order dated 23.07.2021 passed by the FTC/Add Sessions Judge/Special Judge, POCSO, Udham Singh Nagar in criminal appeal no. 158 of 2021.

Admit.

Summon the lower court record. List the matter on 03.09.2021. In the meantime, State will seek instruction.

Also, learned counsel for the revisionist to cure the defect in the meantime.

(R.C. Khulbe, J.) 03.08.2021 Parul