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AO/338/2010
2021 Latest Caselaw 2827 UK

Citation : 2021 Latest Caselaw 2827 UK
Judgement Date : 3 August, 2021

Uttarakhand High Court
AO/338/2010 on 3 August, 2021
                   Office Notes,
                reports, orders or
                 proceedings or
SL. No   Date                                      COURT'S OR JUDGES'S ORDERS
                  directions and
                Registrar's order
                 with Signatures
                                     MCC No. 10769 of 2021
                                     IA No. 10771 of 2021
                                     IA No. 10772 of 2021
                                     In
                                     AO No. 338 of 2010
                                     Hon'ble Sharad Kumar Sharma, J.

(Through Hybrid Mode)

Mr. I.P. Kohli, Advocate for the appellant. Mr. Rajesh Joshi, Advocate for respondent Nos. 1 and 2.

Mr. B.D. Pande, Advocate for respondent No. 3.

Today, the matter is listed on the Recall Application, as well as the Review Application, supported with the Delay Condonation Application, seeking recall of the judgment rendered by the Coordinate Bench of this Court on 18th September, 2019.

Learned counsel for the appellant submits that copy of the aforesaid applications, have not been served upon the appellant.

The learned counsel for the review applicant, Mr. B.D. Pande, is directed to ensure the service of the aforesaid applications on the counsel for the appellant within 24 hrs. Put up this Appeal from Order, on the applications next week.

(Sharad Kumar Sharma, J.) Dated 03.08.2021 Shiv

 
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