CRLR/180/2021
2021 Latest Caselaw 2822 UK

                Office Notes,
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                                  CRLR No.180 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Sandeep Kothari, learned counsel for the revisionist.

Ms. Manisha Rana Singh, learned A.G.A. along with Ms. Sonika Khulbe, learned B.H. for the State.

Heard.

This criminal revision is preferred against the judgment and order dated 20.03.2021, passed by Judge, Family Court, Kashipur, District Udham Singh Nagar in criminal case no.300 of 2015, "Meera Bhardwaj and Others Vs. Mahesh Chandra Bhardwaj".

Admit.

Summon the LCR.

Issue notice to respondent no.2. Steps to be taken within seven days. List the matter immediately after service.

(R.C. Khulbe, J.) 03.08.2021 Sukhbant