CLCON/140/2021
2021 Latest Caselaw 2804 UK

 IN THE HIGH COURT OF UTTARAKHAND
                     AT NAINITAL
          ON THE 3RD DAY OF AUGUST, 2021
                          BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 140 of 2021

BETWEEN:

Abhibhawak Sangh,
Campus School Pantnagar.                         ...Petitioner
        (By Mr. Sumit Bajaj, Advocate, holding brief of Mr.
        Saurabh Kumar Pandey, Advocate)

AND:
Dr. Tej Pratap & another.                     ...Respondents
        (By Mr. Rajendra Dobhal, Senior Advocate, assisted by
        Mr. Shubhang Dobhal, Advocate for respondent no. 1)


                        JUDGMENT

Since petitioner's representation has been decided by Patron, Campus School, Pantnagar/Vice Chancellor, Govind Ballabh Pant University of Agriculture & Technology, Pantnagar vide order dated 04.06.2021, therefore, the order passed by Writ Court in WPMS No. 2453 of 2020 stands complied with.

2. Accordingly, the Contempt Petition is closed.

3. Contempt notices issued to the respondents are hereby discharged.

(MANOJ KUMAR TIWARI, J.) Arpan