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SPA/235/2021
2021 Latest Caselaw 2766 UK

Citation : 2021 Latest Caselaw 2766 UK
Judgement Date : 2 August, 2021

Uttarakhand High Court
SPA/235/2021 on 2 August, 2021
       IN THE HIGH COURT OF UTTARAKHAND
                           AT NAINITAL


      THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH
                           CHAUHAN

                                    AND

           THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


                  SPECIAL APPEAL No. 235 OF 2021

                         2ND AUGUST, 2021


     Between:

     Arun Kumar                                         ...Appellant.


     and


     State of Uttarakhand and others.                ...Respondents


     Counsel for the appellant:           Mr.           Jitendra
                                          Chaudhary, Advocate.

     Counsel for the respondents          :Mr.   Vikas    Pandey,
                                          learned        Standing
                                          Counsel for the State of
                                          Uttarakhand.



     The Court made the following:


JUDGMENT : (per Hon'ble the Chief Justice Sri Raghvendra Singh Chauhan)

           Having argued the case at some length, Mr.

Jitendra    Chaudhary,        the    learned     counsel     for   the

appellant, seeks permission to withdraw the present

Appeal.


2.         Therefore, the present Appeal is dismissed as

withdrawn.

                                     1
 3.             In sequel thereto, pending application, if any,

also stands disposed of.


4.             No order as to costs.



                       _____________________________
                       RAGHVENDRA SINGH CHAUHAN, C.J.


                                           ___________________
                                           ALOK KUMAR VERMA, J.

Dt: 2nd August, 2021 Rathour

 
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