WPSB/270/2021
2021 Latest Caselaw 2763 UK

       IN THE HIGH COURT OF UTTARAKHAND
                  AT NAINITAL

THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                             AND
         THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


            WRIT PETITION (S/B) No. 270 of 2021


                           02ND AUGUST, 2021


Between:

Ravi Chand Singh and others.
                                                                 ...Petitioners

and


State of Uttarakhand and others.

                                                              ...Respondents

Counsel for the petitioners.     :   Mr. Vinay Kumar, the learned counsel.

Counsel for respondents nos. 1   :   Mr. K.N. Joshi, the learned Deputy
to 3.                                Advocate General for the State of
                                     Uttarakhand.

Counsel for respondent no. 4.    :   Mr. Virendra Singh Rawat, the learned
                                     counsel.


The Court made the following :


JUDGMENT : (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)


              After arguing the case at great length, the

learned counsel for the petitioners seeks the permission of

this Court to withdraw this Writ Petition.
 2.        Therefore, this Writ Petition is, hereby, dismissed

as withdrawn.




                    _____________________________
                    RAGHVENDRA SINGH CHAUHAN, C.J.



                                 ___________________
                                 ALOK KUMAR VERMA, J.

Dt: 02nd AUGUST, 2021 Rahul