CRLA/163/2021
2021 Latest Caselaw 1582 UK

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                                      CRLA No.163 of 2021
                                      Hon'ble R.C. Khulbe, J.

Mr. Harsh K. Sharma, learned senior counsel assisted by Ms. Vaibhavi Sharma, learned counsel for the applicant.

Mr. Sandeep Tandon, learned counsel for the CBI.

This appeal is directed against the judgment and order dated 05.04.2021 passed by the Special Judge, Anti-Corruption (CBI)/First ADJ, Dehradun in CBI Case No.2 of 2017, CBI V. Bharat Joshi and another.

Admit.

Summon the LCR.

List this matter on 21.5.2021 for hearing on the bail application.

By then, the CBI counsel may file its objection to the bail application (IA 1/21).

(R.C. Khulbe, J.) 30.04.2021 Rdang