Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

SPLA/43/2021
2021 Latest Caselaw 1547 UK

Citation : 2021 Latest Caselaw 1547 UK
Judgement Date : 20 April, 2021

Uttarakhand High Court
SPLA/43/2021 on 20 April, 2021
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions               COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      20.04.2021                     SPLA No. 43 of 2021
                                     With
                                     CRLA No. 138 of 2021
                                     Hon'ble R.C. Khulbe, J.

Mr. Kurban Ali, learned counsel for the appellant.

Mr. V.S. Rathore, learned A.G.A. for the State.

Heard the matter through video conferencing.

This appeal is preferred against the judgment and order dated 03.09.2014 passed by the Special Judge, Rishikesh in criminal complaint no. 1774 of 2014, Mehmood vs. Farida Khatoon as well as the judgment and order dated 04.03.2021 passed by the 1st Additional Sessions Judge, Rishikesh in criminal appeal no. 195 of 2014, Mehmood vs. Farida Khatoon.

Application for leave to appeal is also preferred.

Issue notice to the respondent. Steps to be taken within a week. List this matter after service is affected.

(R.C. Khulbe, J.) 20.04.2021 Parul

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter