CRLA/135/2021
2021 Latest Caselaw 1505 UK

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                   COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures

                                      CRLA No.135 of 2021
                                      Hon'ble R.C. Khulbe, J.

Mr. Kurban Ali and Ms. Lubhna Jahan, learned counsel for the appellant.

Mrs. Pushpa Joshi, learned Dy. A.G. with Mr. Siddartha Bisht, learned B.H. for the State.

Heard.

This appeal is directed against the judgment and order dated 26.03.2021 passed by learned 2nd Addl. Session Judge, Kashipur District Udham Singh Nagar, in Session Trial No.37 of 2015, State vs. Aslam @ Bhura and others.

Admit.

Summon the LCR.

List this matter on 04.05.2021. In the meantime, learned counsel for the State will file objection to the bail application (IA No.1 of 2021).

(R.C. Khulbe, J.) 12.04.2021 BS