Citation : 2021 Latest Caselaw 1479 UK
Judgement Date : 9 April, 2021
Office Notes, reports,
orders or proceedings
SL.
Date or directions and COURT'S OR JUDGES'S ORDERS
No
Registrar's order with
Signatures
CRLA No.132 of 2021
Hon'ble R.C. Khulbe, J.
Mr. Abhilash Nainwal, learned counsel for the appellant.
Mrs. Pushpa Joshi, learned Dy. A.G. with Mr. Siddartha Bisht, learned B.H. for the State.
Heard.
This appeal is directed against the judgment and order dated 25.03.2021 passed by learned Special Judge (POCSO), Rudraprayag, in Special Session Trial No.08 of 2019, State vs. Mahesh Khanna and others.
Admit.
Summon the LCR.
List this matter on 19.05.2021. In the meantime, learned counsel for the State will file objection to the bail application (IA No.1 of 2021).
(R.C. Khulbe, J.) 09.04.2021 BS
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