CRLA/131/2021
2021 Latest Caselaw 1475 UK

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                                      CRLA No.131 of 2021
                                      Hon'ble R.C. Khulbe, J.

Mr. Ahrar Baig, learned counsel for the appellant.

Mrs. Pushpa Joshi, learned Dy. A.G. with Mr. Siddartha Bisht, learned B.H. for the State.

Heard.

This appeal is directed against the judgment and order dated 15.03.2021 passed by learned 3rd Addl. Session Judge, District Udham Singh Nagar, in Session Trial No.297 of 2010, State vs. Sonu and another.

Admit.

Summon the LCR.

List this matter on 18.05.2021. In the meantime, learned counsel for the State will file objection to the bail application (IA No.1 of 2021).

(R.C. Khulbe, J.) 09.04.2021 BS