CRLA/124/2021
2021 Latest Caselaw 1425 UK

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                                      CRLA No.124 of 2021
                                      Hon'ble R.C. Khulbe, J.

Mr. Ramji Srivastava, learned counsel for the appellant.

Ms. Shivangi Gangwar, learned B.H. the State.

This appeal is directed against the judgment dated 25.3.2021 passed by the Special Judge, POCSO, Rudraprayag in SST No.8/19.

Heard.

Admit.

Summon the LCR.

List thereafter.

(R.C. Khulbe, J.) 08.04.2021 Rdang