CRLR/104/2021
2021 Latest Caselaw 1424 UK

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                                      CRLR No.104 of 2021
                                      Hon'ble R.C. Khulbe, J.

Mr. P.S. Rawat, learned counsel for the revisionists.

Mr. B.S. Thind, learned B.H. the State. This revision is preferred against the judgment dated 11.1.2021 passed by the Principal Judge, Family Court, Dehradun in Criminal Case No.137 of 2018.

Admit.

Issue notice to respondent no.2. Steps to be taken within seven days. Also summon the LCR.

List immediately after service.

(R.C. Khulbe, J.) 08.04.2021 Rdang