CLCON/560/2017
2021 Latest Caselaw 1406 UK

Citation : 2021 Latest Caselaw 1406 UK
Judgement Date : 8 April, 2021

Uttarakhand High Court

CLCON/560/2017 on 8 April, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
            ON THE 8TH DAY OF APRIL, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 560 of 2017

BETWEEN:

Dr. Kaushal Kumar.                                ....Petitioner
        (By Mr. Sandeep Tiwari, Advocate)

AND:
Nitesh Jha and another.                        ...Respondents
        (There is no representation for the respondents)


                         JUDGMENT

Learned counsel for the petitioner makes a statement at the bar that the order passed by Writ Court has been complied with.

2. In view of the statement so made by learned counsel for the petitioner, the Contempt Petition is dismissed.

(MANOJ KUMAR TIWARI, J.) Arpan

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