CRLA/111/2021
2021 Latest Caselaw 1285 UK

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                                      CRLA No.111 of 2021
                                      Hon'ble R.C. Khulbe, J.

Mr. Mohit Kumar and Ms. Manju Bahuguna, learned counsel for the appellant.

Ms. Manisha Rana Singh, learned A.G.A. for the State.

Heard.

This appeal is directed against the judgment and order dated 15.03.2021 passed by learned 3rd Additional District and Sessions Judge, Rudrapur, Udham Singh Nagar in Session Trial No. No.297 of 2010, "State Vs. Sonu & another".

Admit.

Summon the LCR.

Bail application has been moved. List the matter on 07.05.2021. Meanwhile, State may file objections to the bail application, if any.

(R.C. Khulbe, J.) 01.04.2021 Sukhbant