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FA/56/2018
2021 Latest Caselaw 1283 UK

Citation : 2021 Latest Caselaw 1283 UK
Judgement Date : 1 April, 2021

Uttarakhand High Court
FA/56/2018 on 1 April, 2021
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                           COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      01.04.2021                        FA No.56 of 2018
                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. T.P.S. Takuli, learned counsel for the appellant.

Mr. Pooran Singh Rawat, learned counsel for the respondent.

Rejoinder affidavit filed by the

appellant is taken on record.

For the reasons stated above, this

Court does not find any merit in the

present appeal. Therefore, the First

Appeal is hereby dismissed.

Detailed judgment to follow.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 01.04.2021 01.04.2021

JKJ/Pant

 
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