CRLA/113/2021
2021 Latest Caselaw 1282 UK

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                                      CRLA No.113 of 2021
                                      Hon'ble R.C. Khulbe, J.

Mr. Lokendra Dobhal, learned counsel for the appellants.

Ms. Manisha Rana Singh, learned A.G.A. for the State.

Heard.

This appeal is directed against the judgment and order dated 17.03.2021 passed by Special Sessions Judge, Uttarkashi in S.T. No.27/2017, "State Vs. Manoj and others".

Admit.

Summon the LCR.

Bail application has been moved. List the matter on 07.05.2021. Meanwhile, State will file objections to the bail application, if any.

(R.C. Khulbe, J.) 01.04.2021 Sukhbant