Sri Manab De vs The State Of Tripura & 3 Ors
2026 Latest Caselaw 2104 Tri

Tripura High Court

Sri Manab De vs The State Of Tripura & 3 Ors on 31 March, 2026

                       HIGH COURT OF TRIPURA
                             AGARTALA
                         W.P.(C) No.266 of 2025
Sri Manab De
                                                            ---- Petitioner(s)

                                            Versus


The State of Tripura & 3 Ors.
                                                          ----Respondent(s)

For Petitioner(s) : Ms. Ishpa Chakma, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

31.03.2026

At the request of Learned Counsel for the petitioner,

Mr. I. Chakma list the matter on 29.06.2026.

Learned Addl. G.A., Mr. M. Debbarma is present for the

respondent.

JUDGE

PURNITA DEB PURNITA DEB Date: 2026.04.01 15:25:32 +05'30' Purnita