Sri Biswanath Das vs The State Of Tripura & 2 Ors
2026 Latest Caselaw 2101 Tri

Tripura High Court

Sri Biswanath Das vs The State Of Tripura & 2 Ors on 31 March, 2026

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                     HIGH COURT OF TRIPURA
                           AGARTALA
                       W.P.(C) No.164 of 2025
Sri Biswanath Das

                                                        ---- Petitioner(s)

                                       Versus


The State of Tripura & 2 Ors.
                                                       ----Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Adv, Ms. Ishpa Chakma, Adv.

For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

31.03.2026

At the request of Learned Addl. G.A., Mr. M. Debbarma,

list the matter on 06.04.2026.

Learned Counsel for the petitioner, Mr. A. Bhaumik

assisted by Learned Counsel, Ms. I. Chakma is present.

                                                             JUDGE






PURNITA DEB         DEB

Date: 2026.04.01 15:23:31 +05'30' Purnita