Dr. Anamika Das vs The State Of Tripura & 2 Ors
2026 Latest Caselaw 2100 Tri

Tripura High Court

Dr. Anamika Das vs The State Of Tripura & 2 Ors on 31 March, 2026

                      HIGH COURT OF TRIPURA
                            AGARTALA
                        W.P.(C) No.163 of 2025
Dr. Anamika Das

                                                         ---- Petitioner(s)

                                     Versus


The State of Tripura & 2 Ors.
                                                        ----Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Adv, Ms. Ishpa Chakma.

For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

31.03.2026

At the request of Learned Addl. G.A., Mr. M. Debbarma,

list the matter on 06.04.2026.

Learned Counsel for the petitioner, Mr. A. Bhaumik

assisted by Learned Counsel, Ms. I. Chakma is present.

                                                              JUDGE




PURNITA      Digitally signed by
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DEB          Date: 2026.04.01
             15:25:55 +05'30'
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