Union Of India & Another vs M/S Rim Zim Valley Products Pvt.Limited
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Tripura High Court

Union Of India & Another vs M/S Rim Zim Valley Products Pvt.Limited on 31 March, 2026

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                                                   HIGH COURT OF TRIPURA
                                                     _A_G_A_R_T_A_L_A_
                                                   Central Ex.App No. 01 of 2025

                Union of India & another
                                                                                     ........Appellant(s)
                                                        VERSUS

                M/S Rim Zim Valley Products Pvt.Limited
                                                                                   ........Respondent(s)

For Appellant(s) : Mr. Aditiya Dasgupta, Advocate.

For Respondent(s) : Mrs. Pinki Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 31.03.2026

At the request of the counsel for the appellants, list on

23.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.03.31 13:38:31 +05'30'