Unknown vs For
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Tripura High Court

Unknown vs For on 30 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                       WP(C) No. 09 of 2025


  For Appellant(s)                    :    Mr. P. Roy Barman, Sr. Advocate.
                                           Mr. Samarjit Bhattacharjee, Advocate.
  For Respondent(s)                   :    Mr. BN Majumder, Sr. Advocate.
                                           Mr. K. Paul, Advocate.
                                           Mr. R.K. P. Singh, Advocate.


                 HON'BLE JUSTICE DR. T. AMARNATH GOUD

                                            ORDER

30.03.2026

When the case is called, both parties are present before this Court.

It is seen from the record that the matter has already been admitted on 23.04.2025.

Mr. K. Paul, learned counsel appearing for the respondent-

university submits before this Court that the counter affidavit has been filed

by them.

Accordingly, list this matter for final hearing in its usual

course.

DR. T. AMARNATH GOUD, J

Paritosh

SABYASAC SABYASACHI GHOSH HI GHOSH Date: 2026.04.01 16:03:41 +05'30'