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Sri Pintu Chandra Sarkar vs Smt. Manju Ghosh Sarkar
2026 Latest Caselaw 2050 Tri

Citation : 2026 Latest Caselaw 2050 Tri
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Pintu Chandra Sarkar vs Smt. Manju Ghosh Sarkar on 30 March, 2026

                                   HIGH COURT OF TRIPURA
                                         AGARTALA
                                        IA No.1 of 2026
                                    In MAT APP No.5 of 2026
             Sri Pintu Chandra Sarkar
                                                                        ...... Applicant(s)
                                          VERSUS
             Smt. Manju Ghosh Sarkar
                                                                       ...... Respondent(s)

For Appellant(s) : Mr. Suranjan Chowdhury, Adv. For Respondent(s) : None

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order

30/03/2026

Notice to the respondent.

List on 13.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.31 17:02:30 +05'30' Moumita/Snigdha

 
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