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Sri Jhantu Das On Behalf Of Accused ... vs The State Of Tripura And Another
2026 Latest Caselaw 2030 Tri

Citation : 2026 Latest Caselaw 2030 Tri
Judgement Date : 30 March, 2026

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Tripura High Court

Sri Jhantu Das On Behalf Of Accused ... vs The State Of Tripura And Another on 30 March, 2026

      2


                                              HIGH COURT OF TRIPURA
                                                    AGARTALA
                                                    B.A. No.29 of 2026

      Sri Jhantu Das on behalf of accused persons Sri Pradip Nama
      @ Gontu and Others
                                                                                ---- Applicant(s)
                                                          Versus
      The State of Tripura and another
                                                                               ----Respondent(s)

For Applicant(s) : Mr. Debalay Bhattacharya, Sr. Adv, Mr. Agniva Chakrabarti, Adv.

For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

30/03/2026

Heard Learned Senior Counsel, Mr. Debalay

Bhattacharya assisted by Learned Counsel, Mr. Agniva Chakrabarti

appearing on behalf of the applicants and also, heard Learned

P.P., Mr. Raju Datta appearing on behalf of the State-respondent.

It appears that for disposal of the matter, the relevant

case record is required to be perused. So, call for the record from

the Learned Trial Court in connection with 2024/PRB/030.

List the matter on 09.04.2026.



                                                                                    JUDGE




MOUMITA      Digitally signed by
             MOUMITA DATTA

DATTA        Date: 2026.03.31 00:23:14
             -07'00'

Deepshikha
 

 
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