Sri Haripada Bhattacharjee On Behalf Of ... vs The State Of Tripura And Another
2026 Latest Caselaw 2014 Tri

Citation : 2026 Latest Caselaw 2014 Tri
Judgement Date : 30 March, 2026

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Tripura High Court

Sri Haripada Bhattacharjee On Behalf Of ... vs The State Of Tripura And Another on 30 March, 2026

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                            HIGH COURT OF TRIPURA
                                  AGARTALA

                                  B.A. No.51 of 2026

Sri Haripada Bhattacharjee on behalf of the custody
accused Miss Susmita Bhattacharjee and others
                                                            ......Applicant(s)
                                    Versus
The State of Tripura and another
                                                          ......Respondent(s)

For Applicant(s) : None.

For Respondent(s) : Mr. Raju Datta, PP.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

30/03/2026

None is present for the applicant.

Notice upon respondent No.2 has been served, but he has not appeared.

List this matter on 03.04.2026.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA 17:01:52 +05'30' Date: 2026.03.30

Dinashree