Dr. Mihir Kr. Das vs The Tripura State Pollution Control ...
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Tripura High Court

Dr. Mihir Kr. Das vs The Tripura State Pollution Control ... on 27 March, 2026

                                                     HIGH COURT OF TRIPURA
                                                         AGARTALA

                                                      W.P.(C) No.502 of 2025


              Dr. Mihir Kr. Das
                                                                                  ..... Petitioner(s)
                                                             -Versus-

              The Tripura State Pollution Control Board and Ors.
                                                                               ........Respondent(s)

              For the Petitioner (s)                     :
                                               Mr. P. Roy Barman, Sr. Adv.
                                               Mr. S. Bhattacharjee, Adv.
              For the Respondent(s)       :    Mr. A.T. Paul, Adv.
                            HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                               ORDER

27.03.2026

Heard Mr. P. Roy Barman, learned senior counsel assisted by Mr. S. Bhattacharjee, learned counsel appearing for the petitioner in part.

Mr. R. Datta, learned counsel appearing for the respondent Nos.1, 3 & 4 has sought for an adjournment.

Considered.

List this matter on 31.03.2026 for hearing as part-heard.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.03.31 16:13:34 +05'30'

Sujay