Unknown vs For
2026 Latest Caselaw 1941 Tri

Citation : 2026 Latest Caselaw 1941 Tri
Judgement Date : 26 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For on 26 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                           HIGH COURT OF TRIPURA
                                                 AGARTALA

                                 IA No. 1 of 2025 in LA App.37 of 2025


 For Applicant(s)                                     :   Mr. Bidyut Majumder, Dy. SGI

 For Respondent(s)                                    :   Mr. Suman Bhattacharjee, Advocate

Mr. Prasenjit Shil, Advocate

HON'BLE JUSTICE DR. T. AMARNATH GOUD

26.03.2026

Order

When the case is called, Mr. B. Majumder, learned Dy. SGI appears for the applicant. Mr. Suman Bhattacharjee, learned counsel appears on behalf of the claimant-respondent No.1.

List the matter on 27.03.2026(tomorrow).

JUDGE

Sabyasachi G.

SABYASACHI GHOSH GHOSH Date: 2026.03.26 16:55:17 +05'30'

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