Sri Swapan Deb Roy vs The State Of Tripura And Another
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Tripura High Court

Sri Swapan Deb Roy vs The State Of Tripura And Another on 26 March, 2026

                                                                        HIGH COURT OF TRIPURA
                                                                            AGARTALA
                                                                            Crl. A. No. 17 of 2024

Sri Swapan Deb Roy
                                                                                                      ......... Appellant(s)
                                                                            -Versus-
The State of Tripura and another
                                                                                                      ........Respondent(s)

For the Appellant(s)                                                    :   Mr. D. Bhattacharya, Senior Advocate.
For the Respondent(s)                                                   :   Mr. Raju Datta, P.P.


                                        HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                               ORDER

26/03/2026

Mr. D. Bhattacharya, learned senior counsel for the appellant has sought for time.

Let the matter be listed on 08.05.2026.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.03.26 16:36:59 +05'30'