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Mr. Biswajit Sinha And Others vs Tripura Tribal Areas Autonomous ...
2026 Latest Caselaw 1923 Tri

Citation : 2026 Latest Caselaw 1923 Tri
Judgement Date : 26 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Mr. Biswajit Sinha And Others vs Tripura Tribal Areas Autonomous ... on 26 March, 2026

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                             HIGH COURT OF TRIPURA
                                   AGARTALA

                                   WP(C) No.188 of 2026

Mr. Biswajit Sinha and others
                                                                ......Petitioner(s).
                                      Versus
Tripura Tribal Areas Autonomous District Council (TTAADC) and others
                                                      ......Respondent(s).

For Petitioner (s) : Mr. Purusuttam Roy Barman, Sr. Advocate.

Mr. Samarjit Bhattacharjee, Advocate.

For Respondent(s) : Mr. Debalay Bhattacharya, Senior Advocate.

Mr. Agniva Chakrabarti, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

26/03/2026

Heard Mr. Purusuttam Roy Barman, learned senior counsel appearing for the petitioners.

None appears for respondent Nos.1 to 12, though, according to Mr. Barman, learned senior counsel, a copy of the writ petition has already been served upon Mr. Bhaskar Debbarma, learned standing counsel for TTAADC.

Mr. Debalay Bhattacharya, learned senior counsel appears and accepts notice for respondent Nos.13 & 14.

Respondents may their submit counter-affidavit within 4(four) weeks'.

List this matter on 07.05.2026.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH 15:32:51 +05'30' Date: 2026.03.26

Dinashree

 
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