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Sri Bijoy Majumder vs Sri Dipjayanta Das & Another
2026 Latest Caselaw 1921 Tri

Citation : 2026 Latest Caselaw 1921 Tri
Judgement Date : 26 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Bijoy Majumder vs Sri Dipjayanta Das & Another on 26 March, 2026

                                                          Page 1 of 1




                                           HIGH COURT OF TRIPURA
                                             _A_G_A_R_T_A_L_A_
                                               CRP No. 90 of 2025

            Sri Bijoy Majumder
                                                                             .......Petitioner(s)
                                                          - VERSUS -
            Sri Dipjayanta Das & another
                                                                          ..........Respondent(s)

For Petitioner(s) : Mr. Bibek Banerjee, Advocate. For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

26/03/2026 The issue raised in this Revision Petition is pending for

consideration before the Supreme Court.

List on 19.06.2026.

(M.S. RAMACHANDRA RAO, CJ)

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.03.26 16:38:44 +05'30' Manti D/B

 
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