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Unknown vs For Appellant(S) : Mr. A. Bhowmik
2026 Latest Caselaw 1907 Tri

Citation : 2026 Latest Caselaw 1907 Tri
Judgement Date : 25 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For Appellant(S) : Mr. A. Bhowmik on 25 March, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                                 Page 1 of 1




                                                        HIGH COURT OF TRIPURA
                                                          _A_G_A_R_T_A_L_A_
                                                            Crl. A(J) No.71 of 2025
For Appellant(s)                                    :    Mr. A. Bhowmik, Advocate.
For Respondent(s)                                   :    Mr. R. Datta, P.P.

HON'BLE JUSTICE DR. T. AMARNATH GOUD HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_ R_ D_ E_ R_ 25.03.2026

Let the matter be listed on 31.03.2026 for hearing, as prayed for.

S. DATTA PURKAYASTHA, J DR.T. AMARNATH GOUD, J

A. Ghosh ANJAN GHOSH Digitally signed by ANJAN GHOSH Date: 2026.03.30 10:27:02 +05'30'

 
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